Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ia) in The Major Port Trusts Act, 1963 (ia)[ "immovable property" includes wharfage-rights and all other rights exercisable on, over, or in respect of any land, wharf, dock or pier;]
