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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(1)(e) in Bihar Excise Act, 1915

(e)cause the said list, or any portion thereof, to be published in such other methods (if any) as may be prescribed by rule made under section 89, clause (j).