Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Assam - Subsection Section 4A(3) in Assam Gramdan Act, 1961 (3)Sub-sections (4), (5) and (6) of Section 4 shall apply to a declaration filed under sub-Section (1) of this section in the manner as they apply to a declaration filed under sub-Section (1) of Section 4.
