Supreme Court - Daily Orders
The Deputy Commissioner Division Vii ... vs Kiran Shah on 1 April, 2022
Bench: S. Abdul Nazeer, Vikram Nath
ITEM NO.10 Court 7 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1660/2022
THE DEPUTY COMMISSIONER DIVISION VII CENTRAL GST AHMEDABAD SOUTH
Appellant(s)
VERSUS
KIRAN SHAH Respondent(s)
( IA No.29197/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.32917/2022-STAY APPLICATION )
Date : 01-04-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE VIKRAM NATH
For Appellant(s) Mr. Tushar Mehta, SG
Mr. Akshay Amritanshu, Adv.
Ms. Rukmini Bobde, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Mayank Pandey, Adv.
Ms. Deepabali Datta, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with C.A. No. 4956 of 2021.
List for hearing on 04th May, 2022.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.04.02 12:50:30 IST Reason: