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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(iii)"Board" means the Board of Trustees of the Port of V. O. Chidambaranar constituted under the Act ;