Bombay High Court
Bhimrao Pandurang Gaikwad And Ors vs The State Of Maharashtra Through ... on 1 February, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
8-ASWP-13458-2018+.DOC
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 13458 OF 2018
Gunjan Hari Deo & Ors ...Petitioners
Versus
The State of Maharashtra through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 345 OF 2014
Kamalini Mulik ...Petitioner
Versus
Bhagini Samaj Palghar, through Chairperson & ...Respondents
Ors
WITH
WRIT PETITION NO. 1680 OF 2015
WITH
CIVIL APPLICATION NO. 916 OF 2018
AMOL IN
PREMNATH
JADHAV
WRIT PETITION NO. 1680 OF 2015
Digitally signed by
AMOL PREMNATH
JADHAV
Date: 2023.02.02
Prakash Dhondiba Bhaskar & Ors ...Petitioners
12:59:35 +0530
Versus
The State of Maharashtra through the Secretary, ...Respondents
Higher and Technical Education and
Employment Department & Ors
WITH
Page 1 of 10
1st February 2023
8-ASWP-13458-2018+.DOC
WRIT PETITION NO. 9590 OF 2015
Ramesh Balmohanrao Salunke & Ors ...Petitioners
Versus
The State of Maharashtra through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 2324 OF 2014
WITH
INTERIM APPLICATION NO. 3951 OF 2021
IN
WRIT PETITION NO. 2324 OF 2014
WITH
INTERIM APPLICATION (ST) NO. 18483 OF 2021
IN
WRIT PETITION NO. 2324 OF 2014
Hanumant Mahadev Bhosale ...Petitioner
Versus
All India Council for Technical Education ...Respondents
through its Chairman & Ors
WITH
WRIT PETITION NO. 1797 OF 2013
Dilip Ramchandra Ghate & Anr ...Petitioners
Versus
The State of Maharashtra, through Secretary, ...Respondents
Department of Higher Technical Education &
Ors
Page 2 of 10
1st February 2023
8-ASWP-13458-2018+.DOC
WITH
WRIT PETITION NO. 8357 OF 2021
Bhimrao Pandurang Gaikwad & Ors ...Petitioners
Versus
The State of Maharashtra, through Secretary, ...Respondents
Higher and Technical Education and
Employment Department & Ors
WITH
WRIT PETITION (ST) NO. 5954 OF 2021
Pradip Jamnadas Patil & Ors ...Petitioners
Versus
The State of Maharashtra, through the Secretary, ...Respondents
Department of Higher and Technical Education
& Ors
WITH
WRIT PETITION NO. 3531 OF 2019
Milind Rajanikant Utagikar ...Petitioners
Versus
The State of Maharashtra, through its Secretary ...Respondents
& Ors
WITH
WRIT PETITION (ST) NO. 6614 OF 2003
Shaikh Muzammil S & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
Page 3 of 10
1st February 2023
8-ASWP-13458-2018+.DOC
WITH
WRIT PETITION NO. 4127 OF 2015
Hanamantrao G Patil ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4838 OF 2018
Ingavale Tukaram Popat & Ors ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 7419 OF 2017
Sachin Shamrao Gavade ...Petitioner
Versus
The Assistant Commissioner, Social Welfare & ...Respondents
Ors
WITH
WRIT PETITION NO. 7071 OF 2004
Suhaschandra Hemant Deshmukh & Anr ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
CONTEMPT APPEAL NO. 9 OF 2006
Page 4 of 10
1st February 2023
8-ASWP-13458-2018+.DOC
WITH
CIVIL APPLICATION IN CONTEMPT APPEAL NO. 5 OF 2007
WITH
CONTEMPT APPEAL NO. 9 OF 2006
WITH
CIVIL APPLICATION IN CONTEMPT APPEAL NO. 8 OF 2007
IN
CONTEMPT APPEAL NO. 9 OF 2006
WITH
CIVIL APPLICATION IN CONTEMPT APPEAL NO. 4 OF 2012
IN
CONTEMPT APPEAL NO. 9 OF 2006
WITH
CIVIL APPLICATION IN CONTEMPT APPEAL NO. 6 OF 2012
IN
CONTEMPT APPEAL NO. 9 OF 2006
Bacchu Tatoba Kinika ...Appellant
Versus
Lect Sv Pandharpure & Ors ...Respondents
WITH
WRIT PETITION NO. 3173 OF 2001
WITH
CIVIL APPLICATION NO. 2004 OF 2010
IN
WRIT PETITION NO. 3173 OF 2001
Page 5 of 10
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8-ASWP-13458-2018+.DOC
WITH
CIVIL APPLICATION NO. 2005 OF 2010
IN
WRIT PETITION NO. 3173 OF 2001
Sanjay Madhukar Ranade & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 9498 OF 2015
WITH
INTERIM APPLICATION NO. 3907 OF 2021
IN
WRIT PETITION NO. 9498 OF 2015
Vijay Shripad Kulkarni & Ors ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 10630 OF 2018
Niraj Sudhir Patil & Anr ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 10610 OF 2014
Page 6 of 10
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Mohan Bajirao Jadhav ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 10611 OF 2014
Pramod Shankarrao Kulkarni ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 13244 OF 2017
Jaydeep Daulatrao Nikam ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 3511 OF 2019
Sudhir Gajanan Mali ...Petitioners
Versus
The Education Officer, (Zilla Parishad) ...Respondents
Secondary, Solapur & Ors
WITH
WRIT PETITION NO. 11701 OF 2014
Vishnu Dnyanoba Pore ...Petitioners
Page 7 of 10
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8-ASWP-13458-2018+.DOC
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 41 OF 2016
Pravin Chandrakant Mhetre & Ors ...Petitioners
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 1678 OF 2015
WITH
CIVIL APPLICATION (ST) NO. 3621 OF 2018
IN
WRIT PETITION NO. 1678 OF 2015
WITH
CIVIL APPLICATION (ST) NO. 4488 OF 2018
IN
WRIT PETITION NO. 1678 OF 2015
Balasaheb Vitthal Chavan & Ors ...Petitioners
Versus
The State of Maharashtra, through the Secretary, ...Respondents
Higher and Technical Education and
Employment Department & Ors
Mr SS Pakale, i/b SM Katkar, for the Petitioner in WP/13458/2018,
WP/8357/2021, WPST/5954/2021, WP/3531/2019,
WP/6614/2003, WP/4838/2018, WP/7071/2004,
Page 8 of 10
1st February 2023
8-ASWP-13458-2018+.DOC
WP/9498/2015, WP/10630/2018 & WP/41/2016.
Mr Surel Shah, with Rahul Kabekar & Ishan Kapse, for the Petitioner
in WP/7419/2017.
Mr Avinash R Belqe, for the Petitioner in WP/1680/2015,
WP/9590/2015, WP/1797/2013, WP/4127/2015,
WP/10610/2014, WP/10611/2014, WP/11701/2014 &
WP/1678/2015.
Dr Uday Warunjikar, with Sonali Chavan, for the Petitioner in
WP/2324/2014 and for the Applicant in IA/3951/2021.
Mr Anand S Kulkarni, for Respondent Nos. 1 to 3 in WP/353/2019,
WP/10610/2014, WP/10611/2014, WP/1678/2015,
CAWST/362/2018 & CAWST/4488/2018.
Mr Swapnil Telang, i/b Umesh Mankapure, for Respondent No. 4 in
WP/3173/2001.
Ms Shaba N Khan, i/b RV Govilkar, for Respondent No. 4-MSBTE in
all matters.
Mr Ajinkya Udane, with Manish Kelkar, for Respondent Nos. 6 to 8 in
WP/8357/2021.
Mr Nasir M Shaikh, for Respondent Nos. 4 & 5 in IA/3951/2021.
Ms Gauri Velankar, i/b Sarang S Aradhye, for Respondent No. 5 in
WP/11701/2014.
Mr Prabhakar M Jadhav, for Respondent Nos. 4 & 5 in
WP/7071/2004.
Mr VB Rajure, for Respondent Nos. 4 & 5 in WP/41/2016.
Mr Shaikh Nasir Masih, for Respondent Nos. 4 & 5 in
WP/2324/2014.
Mr Shailesh Naidu, i/b Aumkar Joshi, for Respondent Nos. 6 & 7 in
WPST/5954/2021.
Mr Shaikh Nasir Masih, i/b Arvind G Kothari, for Respondent No. 9
in WP/6614/2003.
Mr VM Mali, AGP, for Respondent-State in all matters.
CORAM G.S. Patel &
Dr Neela Gokhale, JJ.
DATED: 1st February 2023
PC:-
Page 9 of 10
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8-ASWP-13458-2018+.DOC
1. There is a reference to a Full Bench in Writ Petition No. 287 of 2003. Accordingly, we adjourn this group till 3rd March 2023, to be placed under the caption "For Directions".
2. Writ Petition No. 13458 of 2018 is to be de-tagged from this group and to be tagged with Writ Petition No. 13456 of 2018.
INTERIM APPLICATION NO. 3951 OF 2021 IN WRIT PETITION NO. 2324 OF 2014:
3. The Interim Application is filed for amendment. The amendment is permitted. The Interim Application is made absolute. Amendment is to be carried out by 8th February 2023. Reverification is dispensed with. Additional Affidavit to the amended petition is to be filed within one week thereafter.
(Dr Neela Gokhale, J) (G. S. Patel, J) Page 10 of 10 1st February 2023