Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 56] [Entire Act] Union of India - Subsection Section 56(4) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 (4)For the purposes of this section "person with severe disability" means a person with eighty per cent. or more of one or more disabilities.
