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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)[ The rent computed may be rounded off to the nearest [nava paisa.] [Added by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] [Added by Notification No. 9203(1J/I-A-463-1952, dated 11.02.1953.]