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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4) in The Shree Somnath Sanskrit University Act, 2005

(4)It shall be the duty of the Vice-Chancellor to ensure that the provisions of this Act, regulations and that the decisions of the authorities bodies and committees are properly implemented which are not inconsistent with this Act or Regulations.