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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1)(v) in The Companies Act, 1956

(v)[ a copy of the contract for the payment of the commission is delivered to the Registrar at the time of delivery of the prospectus or the statement in lieu of prospectus for registration.] [Inserted by Act 31 of 1965, Section 12 (w.e.f. 15.10.1965). ]