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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(9) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(9)Any mark overgrown or surrounded by vegetation of any kind so as not to be easily visible. Mode of repairs : The vegetation shall be cleared away, untill the mark the marks is easily visible.