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[Cites 0, Cited by 5] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The State Bank Of India Act, 1955

(1)The general superintendence and direction of the affairs and business of the State Bank shall be entrusted to the Central Board which may exercise all powers and do all such acts and things as may be exercised or done by the State Bank and are not by this Act expressly directed or required to be done by the State Bank in general meeting.