Section 3(6)(c) in The M.P. State Veterinary Council Rules, 1993

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State of Madhya Pradesh - Subsection

Section 3(6)(c) in The M.P. State Veterinary Council Rules, 1993

(c)On such publication, the roll together with the list of amendments shall be the electoral roll of persons who may elect the members of the State Council under Clause (a) of sub-section (1) of Section 32 of the Act.

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State of Madhya Pradesh - Subsection

Section 3(6)(c) in The M.P. State Veterinary Council Rules, 1993