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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(3)the members of the committee shall, unless their seats become vacant earlier by resignation, death or other-wise, be entitled to hold office for a period of two years and shall be eligible for re-nomination not exceeding two terms at a strech.