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[Cites 0, Cited by 0] [Section 37(8)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(8)(c) in The Companies (Incorporation) Rules, 2014

(c)the company is in default of any of its Annual Returns or financial statements under the provisions of the Companies Act, 1956 or the Companies Act, 2013, or