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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4) in Bihar Anti Terrorist Squad Rules, 2014

(4)The Special Weapon and Tactics groups (SWAT) shall be engaged round-the-clock in shifts and periodically sent on training. Special arrangements shall be made for their regular training, fitness, accommodation, transport, weaponry and apparatus, etc. This group shall not be engaged in any other duty.