Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(2) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007 (2)The Medium Term Fiscal Plan shall set forth a three-year rolling target for prescribed Fiscal indicators with specification of underlying assumptions.
