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State of Punjab - Section

Section 13 in The Punjab Weights and Measures (Enforcement) Act, 1958

13. Prohibition of manufacture etc., of weights and measures without licence.

- No person shall, in course of trade, manufacture, repair or sell any commercial weight or measure or any weighing or measuring instrument, unless he has obtained in the prescribed manner a licence in this behalf from the State Government or any officer authorised by such Government.