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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(6)(e) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(e)ensure that the registers of buildings, land, furniture equipments etc. are maintained upto date, and the stock checking is conducted in respect of equipments and other consumable materials in all offices, laboratories, colleges and institutions maintained by the Vishwavidyalaya;