Punjab-Haryana High Court
M/S Indira Industries vs M/S Sravanthi Infratech Pvt. Ltd on 30 November, 2018
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.P. No.108 of 2014 (O&M)
Date of decision: 30.11.2018
M/s Indira Industries
.........Petitioner
Versus
M/s Sravanthi Infratech Pvt. Ltd.
.........Respondent
Coram: Hon'ble Mr. Justice Rajan Gupta
Present: Ms.Anju Arora, Advocate for the petitioner.
Mr. Deepam Raghav, Advocate for
Mr. Sachit Kumar Sahijpal, Advocate
for the respondent
RAJAN GUPTA, J. (Oral)
In view of order passed in C.P.No.7 of 2014, this petition has been rendered infructuous.
Disposed of accordingly.
[RAJAN GUPTA] JUDGE November 30, 2018. 'Rajpal' 1 of 1 ::: Downloaded on - 07-01-2019 05:47:25 :::