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State of Rajasthan - Section
Section 45 in The Rajasthan Court Fees and Suits Valuation Act, 1961
45. Suits not otherwise provided for.
- In suits not otherwise provided for. fee shall be payable at the following rates, namely:-Where the amount or value of the subject-matter in dispute-| (i) is less than Rs. 1000/- | Rupees ten, |
| (ii) is not less than Rs. 1.000/- but does not exceed Rs.3,000/- | Rupees thirty. |
| (iii) is not less than Rs. 3,000/- and does not exceed Rs.5,000/- | Rupees one hundred. |
| (iv) exceeds Rs. 5,000/- but does not exceed Rs. 10,000/- | Rupees two hundred. |
| (v) exceeds Rs. 10,000/- | Rupees three hundred. |