Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Mizoram - Subsection Section 24(2) in Chakma Autonomous District Council (Village Councils) Act, 2002 (2)He shall summon all parties and other persons required by the Village Council or the Village Court to attend the meeting.
