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Delhi High Court - Orders

Bibby Financial Services India Pvt Ltd vs Ecotech Apparels Pvt Ltd on 31 October, 2023

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~C4
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    CO.PET. 328/2011& CO.APPL. 193/2022, CO.APPL.
                                  583/2023
                                       BIBBY FINANCIAL SERVICES INDIA PVT LTD
                                                                                  ..... Petitioner
                                                    Through:
                                                    versus
                                       ECOTECH APPARELS PVT LTD            ..... Respondent
                                                    Through: Mr. Kamal Katyan, Adv. for
                                                              applicant(CO. APPL.193/2022)
                                                              Ms. Isha Khanna, SC for OL.
                                                              Mr. Abhinav Chauhan Adv. for
                                                              RJ Corporation Ltd.
                             C5
                             +         CRL.O.(CO.) 13/2013
                                       M/S ECOTECH APPARRELS PVT LTD ..... Petitioner
                                                       Through:
                                                       versus
                                       SH. GAGANDEEP SINGH SAHNI & ORS. ..... Respondents
                                                       Through: Ms. Isha Khanna, SC for OL.
                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 31.10.2023 The Hon'ble Judge is sitting in Division Bench -VI and due to paucity of time, it is not feasible to take up the matter today.

Adjourned for the purpose already fixed on 16.01.2024.

(By ORDER) COURT MASTER OCTOBER 31, 2023/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:14:09