Karnataka High Court
M/S Power Control Equipments vs The Official Liquidator Of M/S Star Spin ... on 8 August, 2008
Bench: K.L.Manjunath, A.S.Bopanna
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R,/by; its Maxiagirag 'I.*ar--'1;zxer Anaad_Ta1ikoti{a V 'x<, PE$ITIGNER (By Mivocata V.Petex) ' Liquidatezr of 1\€£;'s; '--$£arT~.VSpi1; and Twist . rfichiheriés (in liquidation) C_Attanhed to the Eigh Court of "Karnatéka, 4"" Floor, Kendriya saaan, Koramangala, V' n , Bangalore.
' '." --1'nd;uat:ria3. Envelopment: Bank Of India Ltd., fio.58, mission Read, Ea.nga1o:re--2'i. T R/by its Manager-Legal. . . RBSFONBEHTS 'Z This Review Petition is filed u;ad4a:R'..:):?;é1e;:+.--48 Ru.}.e-1 of C2: ta zreviaw the order c1ated_. '1vs'.=3.."2o'n.8 passed in on 25x07 on the file ¢;_H:,g:a._jj'~cpuxt Karnataka, Bangalore. ._ This Petition is ¢-:>m:i,ng "
day, MARJBKATH J. mada the £céSi,1:>w'ing:bV_"_~'A * 0 s'n,g :3 Though the Lfar ncan-cowvliance of office the cmzaseal far the 'V " I V V '
2. for the petitioner, we " 1:;1ia5.'.: VV grounds to review the artisan' péisgéd %§:£:.1V"c%§}~'L'15.1.2oos. Accordingly, this ';p§:titicvn. ,_-'L-3. V rejected.
Judge Sd/'9...
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