Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(5)(a) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (a)to discontinue any use of land or building made in contravention of the notice;