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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(c) in The U.P. Water Supply and Sewerage Act, 1975

(c)the sewerage tax shall not be levied on any premises -
(i)of which no part is within a radius of one hundred metres from the nearest sewer of the Jal Sansthan, or
(ii)the annual value of which does not exceed one hundred fifty rupees.