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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(30) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(30)"management" means the trustees or the managing or governing body, by whatever name called, of any trust registered under the Bombay Public Trusts Act, 1950 (XXIX of 1950) or any society registered under the Societies Registration Act, 1860, (21 of 1860) under whose management an institution to be admitted to the privileges of the University functions;