Delhi High Court
Bhajan Singh Alias Gulla vs State on 19 August, 2015
Author: R. K. Gauba
Bench: Sanjiv Khanna, R. K. Gauba
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 28.07.2015
% Date of Decision: 19.08.2015
+ CRL.A.194/2014
BHAJAN SINGH alias GULLA ..... Appellant
Through: Mr. R M Tufail and Mr. Vishal Raj
Sehijpal, Advs.
versus
STATE ..... Respondent
Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and Insp. Sanjay Bhardwaj, SHO Prashant Vihar + CRL.A.244/2014 JOGINDER SINGH alias JAGGA ..... Appellant Through: Mr. R M Tufail and Mr. Vishal Raj Sehijpal, Advs.
versus STATE ..... Respondent Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and Insp. Sanjay Bhardwaj, SHO Prashant Vihar + CRL.A.261/2015 STATE ..... Appellant Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and CRL.A.Nos. 194/2014, 244/2014 & 261/2015 Page 1 of 2 Insp. Sanjay Bhardwaj, SHO Prashant Vihar versus BHAJAN SINGH alias GULLA AND ORS ..... Respondents Through: Mr. R M Tufail and Mr. Vishal Raj Sehijpal, Advs.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R. K. GAUBA R. K. GAUBA, J:
For detailed judgment, the decision dated 19.08.2015 in Crl.A.1648/2013 may be referred to.
(R. K. GAUBA) Judge (SANJIV KHANNA) Judge AUGUST 19, 2015 vld/ss/mr CRL.A.Nos. 194/2014, 244/2014 & 261/2015 Page 2 of 2