Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court

Bhajan Singh Alias Gulla vs State on 19 August, 2015

Author: R. K. Gauba

Bench: Sanjiv Khanna, R. K. Gauba

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 28.07.2015
%                                             Date of Decision: 19.08.2015

+                           CRL.A.194/2014

       BHAJAN SINGH alias GULLA                 ..... Appellant
                     Through: Mr. R M Tufail and Mr. Vishal Raj
                               Sehijpal, Advs.

                            versus

       STATE                                              ..... Respondent

Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and Insp. Sanjay Bhardwaj, SHO Prashant Vihar + CRL.A.244/2014 JOGINDER SINGH alias JAGGA ..... Appellant Through: Mr. R M Tufail and Mr. Vishal Raj Sehijpal, Advs.

versus STATE ..... Respondent Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and Insp. Sanjay Bhardwaj, SHO Prashant Vihar + CRL.A.261/2015 STATE ..... Appellant Through: Mr. Varun Goswami, APP with Tilak Raj Mongia ACP/Retd. and CRL.A.Nos. 194/2014, 244/2014 & 261/2015 Page 1 of 2 Insp. Sanjay Bhardwaj, SHO Prashant Vihar versus BHAJAN SINGH alias GULLA AND ORS ..... Respondents Through: Mr. R M Tufail and Mr. Vishal Raj Sehijpal, Advs.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R. K. GAUBA R. K. GAUBA, J:
For detailed judgment, the decision dated 19.08.2015 in Crl.A.1648/2013 may be referred to.
(R. K. GAUBA) Judge (SANJIV KHANNA) Judge AUGUST 19, 2015 vld/ss/mr CRL.A.Nos. 194/2014, 244/2014 & 261/2015 Page 2 of 2