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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(ii) in The Orissa Zilla Parishad Act, 1991

(ii)[ prepare plans for economic development and social justice; [Substituted vide Orissa Act No. 21 of 1995 (O.G.E. No. 1448 dated 21.12.1995).]