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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2)(c) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(c)all directives issued before the commencement of this Act by the State Government under the repealed Act shall continue to apply until directions are issued under this Act.