Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(w) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(w)"teacher" includes Director, Dean, Medical Superintendent (if from teaching Faculty), Principal, Senior Professor, Professor, Associate Professor / Reader, Assistant Professor/Lecturer and such other persons imparting instructions on full time basis in University or affiliated college or institution, as may be prescribed;