Jammu & Kashmir High Court
Collector Land vs Ram Kumar Mehta on 14 November, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 90
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CFA No. 3/2019[RFA No.
3/2019]
CM No. 6019/2019
c/w
CONC No. 11/2017
CM No. 6016/2019
CONC No. 12/2017
CM No. 6017/2019
Collector Land .... Petitioner/Appellant(s)
Acquisition
Through:- None.
V/s
Ram Kumar Mehta .....Respondent(S)
Through:- None.
Coram: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
In view of the resolution passed by the Bar dated 01.11.2019, Advocates have abstained from appearing in the Court today.
In the interest of justice, adjourned.
List on 19.12.2019.
(Sindhu Sharma) Judge JAMMU 14.11.2019 SUNIL-II SUNIL KUMAR 2019.11.16 10:59 I attest to the accuracy and integrity of this document