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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(5) in Assam Employees PRANAM Act, 2017

(5)The general superintendence, direction and management of the affairs of the Commission shall vest in fee Chief Commissioner who shall be assisted by the Commissioners and may exercise all such powers and do all such acts and things which may be exercised or done by the Commission autonomously without being subjected to directions by any other authority under this Act.