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Himachal Pradesh High Court

Shri Paras Ram vs . Sh. Dhian Singh on 4 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Shri Paras Ram vs. Sh. Dhian Singh RSA Nos.301 & 343 of 2009 04.04.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants.

Respondent No.1(a) deleted.

Mr. Hitesh Thakur, Advocate, for respondents No.1(b) to 1(i), 1(k) and also for proposed legal representatives of respondent No.1(j).

Learned counsel representing the respondents states that since the matter is coming up for the first time after the year 2018, he wants to ascertain the status of the parties.

As prayed, list on 10.05.2023.

( Sushil Kukreja ) Judge 4th April, 2023 (reena) ::: Downloaded on - 04/04/2023 20:36:18 :::CIS