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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(b) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(b)require any person to give any information in his possession with respect to any undertaking or business for production or manufacture of rice of for purchase, sale or storage for sale of rice or paddy;