Calcutta High Court
Concrete Developers Llp vs Gaurav Churiwal And Ors on 4 August, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-16
ORDER SHEET
IA NO.GA/1/2023
In
APO/65/2023
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
(Commercial Division)
CONCRETE DEVELOPERS LLP
Versus
GAURAV CHURIWAL AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 4th August, 2023.
Appearance:
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. Abhisehk Banerjee, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Kumarjit Banerjee, Adv.
Ms. Sanchari Chakraborty, Adv.
Ms. Tanishka Khandelwal, Adv.
Mr. A. Naushad, Adv.
...for the respondents
The Court:- Learned counsel appearing for the respondents in the appeal has placed two decisions of the Delhi High Court to urge that the power of the appeal court in dealing with an order passed by an Arbitrator in a Section 17 application is limited and unlike that of a Court sitting in first appeal.
List this matter on 9th August, 2023 for counsel to conclude his submissions.
(MOUSHUMI BHATTACHARYA, J.) bp.