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Calcutta High Court

Concrete Developers Llp vs Gaurav Churiwal And Ors on 4 August, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-16
                                 ORDER SHEET
                                IA NO.GA/1/2023
                                       In
                                  APO/65/2023

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE
                            (Commercial Division)

                         CONCRETE DEVELOPERS LLP
                                  Versus
                         GAURAV CHURIWAL AND ORS.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 4th August, 2023.

                                                                             Appearance:
                                                             Mr. Abhrajit Mitra, Sr. Adv.
                                                        Mr. Sarvapriya Mukherjee, Adv.
                                                           Mr. Abhisehk Banerjee, Adv.
                                                                     ...for the petitioner

                                                         Mr. Ratnanko Banerji, Sr. Adv.
                                                            Mr. Kumarjit Banerjee, Adv.
                                                        Ms. Sanchari Chakraborty, Adv.
                                                        Ms. Tanishka Khandelwal, Adv.
                                                                  Mr. A. Naushad, Adv.
                                                                  ...for the respondents

The Court:- Learned counsel appearing for the respondents in the appeal has placed two decisions of the Delhi High Court to urge that the power of the appeal court in dealing with an order passed by an Arbitrator in a Section 17 application is limited and unlike that of a Court sitting in first appeal.

List this matter on 9th August, 2023 for counsel to conclude his submissions.

(MOUSHUMI BHATTACHARYA, J.) bp.