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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(k) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(k)"Inspector" means a person appointed as such by the State Government under sub-section (1) of Section 9;