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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(1)(f) in The U.P. Factories Rules, 1950

(f)A random inspection list of the factories shall be prepared by the Chief Inspector and the inspection of those factories will be done on random basis by drawing out the names from random generation programme as may be approved by the State Government.