Gujarat High Court
State Of Gujarat vs Khimabhai Arjanbhai on 17 February, 2020
Author: A.J.Desai
Bench: A.J.Desai
C/FA/3229/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 3229 of 2020
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CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
In F/FIRST APPEAL NO. 3229 of 2020
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F/CIVIL APPLICATION NO. 3230 of 2020
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C/FA/3229/2020 ORDER
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CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1
of 2020
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C/FA/3229/2020 ORDER
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 19882 of 2015
==============================================================
STATE OF GUJARAT
Versus
RAMAJIBHAI MOHANBHAI
==============================================================
Appearance:
GOVERNMENT PLEADER(1) for the Appellant(s) No. 1
==============================================================
CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 17/02/2020
ORAL ORDER
Office objections to be removed on or before 16.03.2020, failing which, the matters will stand dismissed for non prosecution. S.O. to 17.03.2020.
(A.J.DESAI, J) *F.S.KAZI....
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