Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in Rajasthan Go-Seva Ayog Act, 1995 1. Short title, extent and commencement. (1)This Act may be called the Rajasthan Goseva Ayog Act, 1995:(2)It extends to the whole of the State of Rajasthan,(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint.
