Allahabad High Court
The Commissioner, Kendriya Vidyalaya ... vs C.A.T. And Others on 12 July, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - A No. - 4957 of 2006 Petitioner :- The Commissioner, Kendriya Vidyalaya Sangathan And Others Respondent :- C.A.T. And Others Petitioner Counsel :- Devendra Pratap Singh,N.P. Singh Respondent Counsel :- Umakant Hon'ble Vineet Saran,J.
Hon'ble Ran Vijai Singh,J.
A request for adjournment has been made by Sri N.P.Singh, learned counsel for the petitioner, which is opposed by Sri Rakesh Bahadur learned counsel for the respondent.
List this case peremptorily on 20th July,2010. Interim order to continue till 20th July,2010. Order Date :- 12.7.2010 PKB