Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

The Commissioner, Kendriya Vidyalaya ... vs C.A.T. And Others on 12 July, 2010

Bench: Vineet Saran, Ran Vijai Singh

Court No. - 35

Case :- WRIT - A No. - 4957 of 2006

Petitioner :- The Commissioner, Kendriya Vidyalaya Sangathan And Others
Respondent :- C.A.T. And Others
Petitioner Counsel :- Devendra Pratap Singh,N.P. Singh
Respondent Counsel :- Umakant

Hon'ble Vineet Saran,J.

Hon'ble Ran Vijai Singh,J.

A request for adjournment has been made by Sri N.P.Singh, learned counsel for the petitioner, which is opposed by Sri Rakesh Bahadur learned counsel for the respondent.

List this case peremptorily on 20th July,2010. Interim order to continue till 20th July,2010. Order Date :- 12.7.2010 PKB