Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(xiv) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (xiv)to exercise such other powers and to perform such other duties as may be conferred or imposed on it by or under this Act.
