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Supreme Court - Daily Orders

Union Of India vs Sehdev Paswan on 12 March, 2018

Author: S. Abdul Nazeer

Bench: S. Abdul Nazeer

     ITEM NO.4                               COURT NO.9                 SECTION IV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).   9230-9231/2016

     UNION OF INDIA & ORS.                                                Appellant(s)

                                                     VERSUS

     SEHDEV PASWAN & ORS.                                                 Respondent(s)

     (IA No.11893/2018-INTERVENTION/IMPLEADMENT and IA No.20146/2018 -
     INTERVENTION/IMPLEADMENT)


     Date : 12-03-2018                 These applications were called on for hearing
                                       today.

     CORAM :
                                  HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                              [IN CHAMBER]

     For Appellant(s)                  Mr. Vikas Bansal, Adv.
                                       Mr. B.V. Balram Das, Adv.
                                       Mr. B. Krishna Prasad, AOR

     For Respondent(s)                 Ms. Uttara Babbar, AOR

                                       Mr. Vikram Singh, Adv.
                                       Ms. Rashmi Singh, AOR

                                       Mr.   Abir Phukan, Adv.
                                       Mr.   V. Shyamohan, Adv.
                                       Ms.   Natabrata Bhattacharya, Adv.
                                       For   KMNP Law, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Applications for impleadment are allowed.

(R. NATARAJAN) (RENUKA SADANA) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.03.13 15:37:44 IST Reason: