Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 12 March, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.4 COURT NO.9 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9230-9231/2016
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(IA No.11893/2018-INTERVENTION/IMPLEADMENT and IA No.20146/2018 -
INTERVENTION/IMPLEADMENT)
Date : 12-03-2018 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Appellant(s) Mr. Vikas Bansal, Adv.
Mr. B.V. Balram Das, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. Vikram Singh, Adv.
Ms. Rashmi Singh, AOR
Mr. Abir Phukan, Adv.
Mr. V. Shyamohan, Adv.
Ms. Natabrata Bhattacharya, Adv.
For KMNP Law, AOR
UPON hearing the counsel the Court made the following
O R D E R
Applications for impleadment are allowed.
(R. NATARAJAN) (RENUKA SADANA) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.03.13 15:37:44 IST Reason: