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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(3)In particular and without prejudice to the provisions contained in sub- section (2), the Medium-term Fiscal Policy Statement shall include an assessment of sustainability relating to,-
(i)the balance between revenue receipts and revenue expenditures;
(ii)the use of capital receipts including market borrowings for generating productive assets;
(iii)the evaluation of performance of the prescribed fiscal indicators in the previous year vis-a-vis the targets set out earlier and the likely performance in the current financial year as per the revised estimates; and
(iv)the statement on recent economic trends and future prospects for growth and development, affecting the fiscal position of the State Government.