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[Cites 0, Cited by 0] [Section 21N(3)] [Section 21N] [Entire Act]

State of Jharkhand - Subsection

Section 21N(3)(B) in Jharkhand Co-operative Societies Rules, 2008

(B)Every nomination paper shall also be accompanied with the security amount as mentioned below:-
(I)Primary Society -Rs. 250/-
(II)Central Society- Rs.500/-
(III)Apex Society Rs. 1000/-