Delhi High Court - Orders
Meenakshi Chail vs Usha Sharma on 28 February, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 958/2019 & CM APPL. 48418/2019
MEENAKSHI CHAIL ..... Appellant
Through: Mr. D.C. Tripathi, Advocate.
versus
USHA SHARMA ..... Respondent
Through: Ms. Ghata Kaushik, Advocate along
with Respondent in person.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 28.02.2023 [ The proceeding has been conducted through Hybrid mode ]
1. It is already 05:05 PM.
2. No time left.
3. List on 17.05.2023.
TUSHAR RAO GEDELA, J FEBRUARY 28, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:02.03.2023 16:41:50