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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(1)(e) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(e)the holder of the licence incurs any disqualification, as may be prescribed; and/or