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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 28(1)(u) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(u)all other matters which under the provisions of this Act are required to be, or may be, prescribed by the Statutes.