Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(7) in The West Bengal Factories Rules, 1958 (7)[ if piped water supply is not available, sufficient quantity of water shall be kept stored in suitable receptacles near the latrines;] [Inserted by W. B. Factories Amendment Rules, 1991]
