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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(11)(i) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(i)any trust or other body promoted by the National Housing Bank, in respect of activities undertaken by it in terms of the National Housing Bank Act, 1987 (53 of 1987);